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[Cites 0, Cited by 0] [Section 90(6)] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(6)(c) in The Petroleum Rules, 2002

(c)on each main line at locations along the pipeline system that will minimise damage from accidental product discharge, as appropriate for the terrain in open country or for the location near cities or other populated areas;