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Allahabad High Court

M/S N.L. Bain Mall Ashram vs The State Of U.P. And Others on 29 July, 2010

Author: Sanjay Misra

Bench: Sanjay Misra

Court No. - 28

Case :- WRIT - C No. - 37674 of 2008

Petitioner :- M/S N.L. Bain Mall Ashram
Respondent :- The State Of U.P. And Others
Petitioner Counsel :- Deo Prakash Singh,Dr. V.K. Singh
Respondent Counsel :- C.S.C.,V.K. Singh

Hon'ble Sanjay Misra,J.

In spite of time having been granted to learned Standing Counsel to file counter affidavit on behalf of respondent nos. 1 to 4, no counter affidavit has been filed till today although nearly two years have elapsed.

Learned Standing Counsel prays for and is granted two weeks and no more time to file counter affidavit failing which the respondent no. 4 District Supply Officer, Firozabad shall be present in person on the next date fixed along with relevant records and instructions to assist the court.

As prayed let the matter be listed on 19.8.2010.

Order Date :- 29.7.2010 Pravin