Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Bihar - Subsection Section 20(4) in Bihar State Disaster Management Authority (Functions and Management) Rules, 2012 (4)Every employee shall endeavour to promote the interest of the Authority and shall not act in any manner prejudicial to the interest of Authority.
