Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26C] [Entire Act] State of Uttar Pradesh - Subsection Section 26C(2) in U.P. Technical University Act, 2000 (2)It shall be lawful for an associated college to make arrangements with any other associated colleges or with the University for co-operation in the field of teaching.]
