Section 11(2)(d) in The Petroleum and Natural Gas Regulatory Board (Code of Practice for Quality of Service for City or Local Natural Gas Distribution Networks) Regulations, 2010

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(d)the Ombudsman so appointed shall have appropriate jurisdiction to address consumer complaints not resolved at the Nodal Officer's level;

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