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[Cites 0, Cited by 0] [Section 32A(4)] [Section 32A] [Entire Act]

State of Rajasthan - Subsection

Section 32A(4)(d) in The Rajasthan Subordinate Accounts Service Rules, 1963

(d)persons who have been made eligible for substantive appointment to a post under the rules shall be treated as having been regularly recruited: