Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Arvog Forex Private Limited vs The Assistant Commissioner Of Income ... on 21 August, 2023

Bench: K.R. Shriram, Neela Kedar

                                                                                 Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 276 OF 2023

 Arvog Forex Private Limited                 ....PETITIONER
              V/S
 The Assistant Commissioner Of Income Tax ....RESPONDENT

Circle 5(1)(1) CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 21st August, 2023 P.C. :

Due to paucity of time, stand over to 25/09/2023. Interim order, if any, to continue till then.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 22/08/2023 ::: Downloaded on - 23/08/2023 02:27:12 :::