Bombay High Court
Arvog Forex Private Limited vs The Assistant Commissioner Of Income ... on 21 August, 2023
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 276 OF 2023
Arvog Forex Private Limited ....PETITIONER
V/S
The Assistant Commissioner Of Income Tax ....RESPONDENT
Circle 5(1)(1) CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 21st August, 2023 P.C. :
Due to paucity of time, stand over to 25/09/2023. Interim order, if any, to continue till then.
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