Section 6(4)(b) in The Maharashtra State Tax on Professions, Trades, Callings and Employments Act, 1975

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State of Maharashtra - Subsection

Section 6(4)(b) in The Maharashtra State Tax on Professions, Trades, Callings and Employments Act, 1975

(b)agrees with the findings contained in any intimation received by him as a result of-

(i)audit under section 7A; or

(ii)inspection under section 18,