Section 6(1) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011
(1)In every market area, there may be : -(a)market yard managed by the Market Committee,(b)one or more than one sub market yards managed by the Market Committee,(c)one or more than one private market yards/ private markets managed by a person other than a Market Committee,(d)one or more than one farmers/consumer markets managed by a person other than a Market Committee,
