Section 10(1)(c) in The Orissa Nurses and Midwives Registration Act, 1938

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State of Odisha - Subsection

Section 10(1)(c) in The Orissa Nurses and Midwives Registration Act, 1938

(c)is able to satisfy the Council that he has anywhere in India undergone a course of training or passed an examination similar to the course of training and examination referred to in Clause (a) and recognised by the State Government,

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State of Odisha - Subsection

Section 10(1)(c) in The Orissa Nurses and Midwives Registration Act, 1938