Kerala High Court
Sofiya K.H vs Union Of India on 16 December, 2025
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-1-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 20380 OF 2025
PETITIONERS:
1 REKHA
AGED 47 YEARS
WIFE OF ARAVINDAKSHAN, AREEKULANGARA', POOLAKODE
PO, NAYARKUZGHI, KOZHIKODE, PIN - 673601
2 ARAVINDAKSHAN
AGED 55 YEARS
SON OF MADHUSOODANAN, AREEKULANGARA', POOLAKODE
PO, NAYARKUZGHI, KOZHIKODE, PIN - 673601
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER,
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-2-:
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SHRI.K.K.SETHUKUMAR, CGC
BY SMT. ANJU DIVAKAR CGC
BY GOVT. PLEADER SMT.K.B.SONY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
16.12.2025, ALONG WITH WP(C).17144/2025, 17153/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-3-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 17144 OF 2025
PETITIONERS:
1 USHA
AGED 43 YEARS
WIFE OF SURESH KUMAR, CHETTARICKAL',
KIZHAKKUMMURI, KORATTI (S), THRISSUR, PIN - 680308
2 SURESH KUMAR
AGED 55 YEARS
SON OF SREEDHARAN NAIR MUNJANATTU, 'CHETTARICKAL',
KIZHAKKUMMURI, KORATTI (S), THRISSUR,PIN - 680308.
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 THE UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-4-:
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
INDIA
BY GOVT.PLEADER SMT.K.B.SONY.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-5-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 17153 OF 2025
PETITIONERS:
1 ABITHA NASSER
AGED 48 YEARS
WIFE OF NASSER C K, ARIMBOORAN HOUSE', 194,
CHERANALLOOR, KALOOR SO, ERNAKULAM, PIN - 682034
2 NASSER C.K
AGED 55 YEARS
SON OF KUNJUMOIDEEN, ARIMBOORAN HOUSE', 194,
CHERANALLOOR, KALOOR SO, ERNAKULAM, PIN - 682034
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 THE UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-6-:
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV O.M.SHALINA, DEPUTY SOLICITOR GENERAL OF
INDIA
BY SMT.ANJU DIVAKAR , CGC
BY GOVT. PLEADER SMT.K.B.SONY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-7-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 17583 OF 2025
PETITIONERS:
1 SANGEETHA
AGED 46 YEARS
WIFE OF KUNHIRAMAN, MALAVETTUM CHALIL', KARAYAD,
ARIKKULAM, KOZHIKODE, PIN - 673524
2 KUNHIRAMAN
AGED 59 YEARS
SON OF KELAPPAN, 'MALAVETTUM CHALIL', KARAYAD,
ARIKKULAM, KOZHIKODE, PIN - 673524
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-8-:
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-9-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 17607 OF 2025
PETITIONERS:
1 KAVITHA E B
AGED 49 YEARS
DAUGHTER OF BASKARADAS, ERINGAVOOR', POKKULANGARA,
ENGADIYUR, THRISSUR, PIN - 680615
2 AJITH KUMAR
AGED 58 YEARS
SON OF ACHUTHAN VAIDYAR, KIZHAKKE PURAKKAL HOUSE',
PALLAPRAM, PONNANI, MALAPPURAM, PIN - 679577
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
, REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-10-:
OFFICER,
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SMT.CHANDINI G NAIR, CGC
BY GOVT.PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-11-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 18493 OF 2025
PETITIONERS:
1 SOUDATH
AGED 45 YEARS
WIFE OF AHAMMED KABEER, PALLIYALIL HOUSE',
MUZHANGALLOOR, ANDIYOORKUNNU PO, PULIKKAL,
MALAPPURAM, PIN - 673637
2 AHAMMED KABEER
AGED 57 YEARS
SON OF ABOOBACKER, PALLIYALIL HOUSE',
MUZHANGALLOOR, ANDIYOORKUNNU PO, PULIKKAL,
MALAPPURAM, PIN - 673637
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-12-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER,
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SMT.LAKSHMI MEENAKSHI P.R.CGC
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-13-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 18507 OF 2025
PETITIONERS:
1 SREELATHA O
AGED 48 YEARS
WIFE OF NARAYANAN KUTTY K M, SOPANAM KODIYATTU
HOUSE, RAMANATTUKARA, KARAD, PERAMBA, KOZHIKODE,
PIN - 673632
2 NARAYANAN KUTTY K M
AGED 57 YEARS
SON OF RAGHAVA KURUP, SOPANAM KODIYATTU HOUSE,
RAMANATTUKARA, KARAD, PERAMBA, KOZHIKODE, PIN -
673632
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-14-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER,
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SMT.JOLIMA GEORGE, CGC
BY GOVT. PLEADER SMT.SONY.KB.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-15-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 19485 OF 2025
PETITIONERS:
1 BINDU T.S
AGED 45 YEARS
D/O.C D SUKUMARAN, ‘THUNDILMEMURIYIL',
PUTHENPEEDIKA (N), OMALLOOR PO, PATHANAMTHITTA,
PIN - 689647
2 P.C.THANKAPPAN
AGED 57 YEARS
S/O.P S CHELLAPPAN, ‘PALLATHUPARAMBIL',
PANDANAD, CHENGANNUR, ALAPPUZHA, PIN - 689506
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 THE UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-16-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL & RESEARCH CENTRE PVT.LTD.
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SMT.V.GEETHA POTTI CGC
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-17-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 19840 OF 2025
PETITIONERS:
1 KUNHIMOLE ABDUL RASHEED
AGED 48 YEARS
WIFE OF ABDUL RASHEED ADIYAKANTAKATH,
ADIYAKANTAKATH', PUTHIYOTTIL THAZHEKUNI, ATHOLI
PO, KONGANNUR, KOZHIKODE, PIN - 673315
2 ABDUL RASHEED ADIYAKANTAKATH,
AGED 57 YEARS
SON OF ABDUL RAHIMAN, 'ADIYAKANTAKATH',
PUTHIYOTTIL THAZHEKUNI, ATHOLI PO, KONGANNUR,
KOZHIKODE, PIN - 673315
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 THE UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-18-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER,
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SRI.RAHUL VENUGOPAL CGC
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-19-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 19858 OF 2025
PETITIONERS:
1 JIJIMOL
AGED 47 YEARS
WIFE OF SHAJI V, KOCHUKARIYIL', THIRUNALLOOR PO,
PALLIPPURAM, ALAPPUZHA, PIN - 688541
2 SHAJI V
AGED 56 YEARS
SON OF VASU P, KOCHUKARIYIL', THIRUNALLOOR PO,
PALLIPPURAM, ALAPPUZHA, PIN - 688541
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-20-:
OFFICER
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SHRI.K.ARJUN VENUGOPAL, CGC
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-21-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 19861 OF 2025
PETITIONERS:
1 INDIRA
AGED 48 YEARS
DAUGHTER OF ACHUTHAN NAIR, 'VALLIKKUNNU PARAMBIL',
VALLIKKUNNU, PERUMANNA, KOZHIKODE, PIN - 673019
2 BALAKRISHNAN
AGED 55 YEARS
‘EDATHODIKAYIL', MANASSERY MUKKAM,
THAZHEKODE, KOZHIKODE, PIN - 673602
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-22-:
OFFICER
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SHRI.VISHNU J., CGC
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-23-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 22233 OF 2025
PETITIONERS:
1 FASEELA K
AGED 46 YEARS
WIFE OF ABOOBACKER V K, 'VARIKKODAN HOUSE',
CHEMMANIYODE, MELATTOOR, VATTATHUR, MALAPPURAM,
PIN - 679325
2 ABOOBACKER
AGED 57 YEARS
SON OF HAMZA HAJI, 'VARIKKODAN HOUSE',
CHEMMANIYODE, MELATTOOR, VATTATHUR, MALAPPURAM,
PIN - 679325
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-24-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL & RESEARCH CENTRE PVT. LTD
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SMT.ALKA WARRIAR, CGC
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-25-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 22726 OF 2025
PETITIONERS:
1 LASITHA C.M
AGED 45 YEARS
WIFE OF SHAJU K P, 'KACHERI PARAMBATH',
KURINHALIYODU PO, ERAMALA, KOZHIKODE, PIN - 673542
2 SHAJU K.P
AGED 55 YEARS
SON OF ANDY K P, 'KACHERI PARAMBATH',
KURINHALIYODU PO, ERAMALA, KOZHIKODE, PIN - 673542
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-26-:
OFFICER,
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SMT.CHANDINI G NAIR, CGC
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-27-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 23126 OF 2025
PETITIONERS:
1 SOFIYA K.H
AGED 47 YEARS
WIFE OF KHALID K, KIZHAKKETHIL HOUSE',
KALLUMPURAM, KADAVALLOOR PO, THRISSUR -, PIN -
680543
2 KHALID K
AGED 55 YEARS
SON OF BAPPU KUTTY, 9-C, MANNADI PARK STREET,
VILIVAKKAM, CHENNAI, NOW RESIDING AT
‘KIZHAKKETHIL HOUSE', KALLUMPURAM,
KADAVALLOOR PO, THRISSUR -, PIN - 680543
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
, REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-28-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER,
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SHRI.K.K.SETHUKUMAR, CGC
BY GOVT.PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-29-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 23390 OF 2025
PETITIONERS:
1 SHAJIMOL
AGED 38 YEARS
WIFE OF ABOOBACKER SIDDIQU, PANKIAVARANKANAKATH',
OZHUR PO, ERANALLUR, MALAPPURAM, PIN - 676307
2 ABOOBACKER SIDDIQU
AGED 63 YEARS
SON OF ABDULLA KUTTY, PANKIAVARANKANAKATH', OZHUR
PO, ERANALLUR, MALAPPURAM, PIN - 67630
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-30-:
OFFICER,
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SRI.ARUN.B.VARGHESE
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-31-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 23538 OF 2025
PETITIONERS:
1 SANTHA T
AGED 47 YEARS
WIFE OF NARAYANAN A V, 'AMBALAVATTATH HOUSE',
KAVANOOR, ERNAD, MALAPPURAM, PIN - 673639
2 NARAYANAN A.V
AGED 57 YEARS
SON OF CHAYICHAN, 'AMBALAVATTATH HOUSE', KAVANOOR,
ERNAD, MALAPPURAM, PIN - 673639
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-32-:
OFFICER
B3 BLOCK, CIVIL STATION, MALAPPURAM, PIN - 676505
4 NAHAS CENTRE FOR ASSISTED REPRODUCTION AND
ENDOSCOPY
REPRESENTED BY ITS MANAGING DIRECTOR, CALICUT RD,
PARAPPANANGADI, MALAPPURAM, PIN - 676303
BY ADV SHRI.MANOJ KUMAR K.G., CGC
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-33-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 28558 OF 2025
PETITIONERS:
1 SIBY P.ALAPPAT
AGED 49 YEARS
WIFE OF SANTHOSH KURIAKOSE K, 'KAITHAKOTTIL',
CHETHICODE, EDAKKATTUVAYAL PO, CHETHICODE,
KANAYANNUR, ERNAKULOAM, PIN - 682315
2 SANTHOSH KURIAKOSE K
AGED 59 YEARS
SON OF K J KURIAKOSE, 'KAITHAKOTTIL', CHETHICODE,
EDAKKATTUVAYAL PO, CHETHICODE, KANAYANNUR,
ERNAKULOAM, PIN - 682315
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-34-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER,
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 ABRAHAM'S INFERTILITY RESEARCH & GYNAEC CENTRE
REPRESENTED BY ITS MANAGING DIRECTOR, NEAR BISHOP
PALACE, ATHAKKAT CHAMBERS, CHANGANASSERY,
KOTTAYAM, PIN - 686101
BY ADV SHRI.K.ARJUN VENUGOPAL, CGC
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-35-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 30051 OF 2025
PETITIONERS:
1 JESLIN SHALINI S
AGED 38 YEARS
WIFE OF THANKARAJ, 34-32, KOVILOOR VILAGOM,
PACODE, VILAVANCODE, KANNIYAKUMARI, PIN - 629168
2 THANKARAJ DHASAIYAN
AGED 55 YEARS
SON OF DHASAIYAN, 34-32, KOVILOOR VILAGOM, PACODE,
VILAVANCODE, KANNIYAKUMARI, PIN - 629168
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-36-:
OFFICER
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SHRI.VISHNU J., CGC
BY GOVT.PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-37-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 30247 OF 2025
PETITIONERS:
1 SWAPNA P
AGED 46 YEARS
WIFE OF ANIL KUMAR K, MARUTHOLI MEETHAL, NEAR
CALICUT MEDICAL COLLEGE, CHELAVUR, PO, KOZHIKODE,
PIN - 673008
2 ANIL KUMAR K
AGED 55 YEARS
SON OF CHANDRAN K, MARUTHOLI MEETHAL, NEAR CALICUT
MEDICAL COLLEGE, CHELAVUR, PO, KOZHIKODE, PIN -
673008
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-38-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER
2ND FLOOR, 5/283A, WAYANAD ROAD, CIVIL STATION,
ERANHIPPALAM, KOZHIKODE, PIN - 673020
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SHRI.RAHUL VENUGOPAL, CGC
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-39-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 30677 OF 2025
PETITIONERS:
1 MINI P.C
AGED 48 YEARS
WIFE OF ANILKUMAR K T, 'KALATHIL THODI',
ATHANIKKAL, WEST HILL, KOZHIKODE, PIN - 673005
2 ANIL KUMAR K.T
AGED 56 YEARS
SON OF BALAKRISHNAN, 'KALATHIL THODI', ATHANIKKAL,
WEST HILL, KOZHIKODE, PIN - 673005
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-40-:
OFFICER
2ND FLOOR, 5/283A, WAYANAD ROAD, CIVIL STATION,
ERANHIPPALAM, KOZHIKODE, PIN - 673020
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT.LTD.
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SHRI.ROHITH R. KARTHA, CGC
BY GOVT.PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-41-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 31964 OF 2025
PETITIONERS:
1 REMYA P.R
AGED 43 YEARS
WIFE OF BABURAJAN C K, 'CHULLIYIL HOUSE', PALAZHI
PO, MANALUR, THRISSUR, PIN - 680617
2 BABURAJAN C.K
AGED 61 YEARS
SON OF KUNJIMAMA, 'CHULLIYIL HOUSE', PALAZHI PO,
MANALUR, THRISSUR, PIN - 680617
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-42-:
OFFICER,
DISTRICT MEDICAL OFFICE (H), ST. THOMAS COLLEGE
ROAD, THRISSUR, PIN - 680001
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SMT.SREELAKSHMI SURESH, CGC
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-43-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 32058 OF 2025
PETITIONERS:
1 NASEERA
AGED 42 YEARS
DAUGHTER OF ASSANAR, 106, KUTTAN KADAVU, NECHUR,
TARUR - II, PALAKKAD, PIN - 678722
2 ABDUL NAZAR M
AGED 57 YEARS
SON OF MOOSAPPA, 'KUNDUKAD HOUSE', VAVULLIAPURAM
PO, KAVASSERI, PALAKKAD, PIN - 678543
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-44-:
OFFICER,
DISTRICT MEDICAL OFFICE (H), CIVIL STATION,
PALAKKAD, PIN - 678001
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SMT.CHANDINI G NAIR, CGC
BY GOVT.PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-45-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 32427 OF 2025
PETITIONERS:
1 SEENA V.V
AGED 49 YEARS
DAUGHTER OF NANU, VADAKKEVEETTIL', CHOKLI PO,
KANNNUR, PIN - 670672
2 BAIJU A.V
AGED 56 YEARS
SON OF RAJU A.V, ACHIVEETIL', PUTHUPPANAM PO,
MANIYUR, KOZHIKODE, PIN - 673105
BY ADVS.
SHRI. AKASH S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-46-:
OFFICER,
DISTRICT MEDICAL OFFICE (H), CIVIL STATION,
WAYANAD RD, ERANHIPPALAM, KOZHIKODE, PIN - 673020
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SMT.CHANDINI G.NAIR
BY GOVT.PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-47-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 42188 OF 2025
PETITIONERS:
1 SAJITHA
AGED 47 YEARS
WIFE OF IBRAHAM PALAKKATHOTTI, 'PALAKKATHOTTI
HOUSE', PONMUNDAM PO, MALAPPURAM, PIN - 676106
2 IBRAHIM PALAKKATHOTTI
AGED 56 YEARS
SON OF KOYAMU PALAKKATHOTTI, 'PALAKKATHOTTI
HOUSE', PONMUNDAM PO, MALAPPURAM, PIN - 676106
BY ADVS.
SHRI. AKASH S.
SMT.SONIYA S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-48-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER
CIVIL STATION ROAD, UP HILL, MALAPPURAM, PIN -
676505
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-49-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 42241 OF 2025
PETITIONERS:
1 RASHEENA M
AGED 46 YEARS
WIFE OF USMAN, 'KOORI HOUSE', ANCHACHAVIDY PO,
VELLAYOOR, NILAMBOOR, MALAPPURAM, PIN - 676525
2 USMAN
AGED 57 YEARS
SON OF MOHAMMED KOORI, 'KOORI HOUSE', ANCHACHAVIDY
PO, VELLAYOOR, NILAMBOOR, MALAPPURAM, PIN - 676525
BY ADVS.
SHRI. AKASH S.
SMT.SONIYA S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-50-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER,
CIVIL STATION ROAD, UP HILL, MALAPPURAM, PIN -
676505
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SMT.PARSHATHY S.R., CGC
BY GOVT. PLEADER SMT.K.B.SONY,
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-51-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 42337 OF 2025
PETITIONERS:
1 VANDANA VIJAYAN K
AGED 44 YEARS
WIFE OF PRASOON PRABHAKARAN O K, 'SUPRABHA',
VANDIKKARAN PEEDIKA, MAMBA PO, KANNUR, PIN -
670611
2 PRASOON PRABHAKARAN O K,
AGED 55 YEARS
SON OF PRABHAKARAN, 'SUPRABHA', VANDIKKARAN
PEEDIKA, MAMBA PO, KANNUR, PIN - 670611
BY ADVS.
SHRI. AKASH S.
SMT.SONIYA S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-52-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER,
COLLECTORATE ROAD, THAVAKKARA, KANNUR, PIN -
670002
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SMT.GAYATHRI KRISHNAN, CGC
BY GOVT. PLEADER SMT.K.B.SONY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-53-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 42419 OF 2025
PETITIONERS:
1 MUTHUKUMARI PARAMASIVAN
AGED 45 YEARS
WIFE OF PARAMASIVAN, 25-5-42, 'BAJANAI MADAM',
THENVADAL STREET, MELAKADAYANALLUR, TIRUNELVELI,
TAMIL NADU, PIN - 627751
2 PARAMASIVAN
AGED 55 YEARS
SON OF MOOKAIAH, 25-5-42, 'BAJANAI MADAM',
THENVADAL STREET, MELAKADAYANALLUR, TIRUNELVELI,
TAMIL NADU, PIN - 627751
BY ADVS.
SHRI. AKASH S.
SMT.SONIYA S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-54-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER,
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SMT.GAYATHRI KRISHNAN, CGC
BY GOVT.PLEADER SMT.K.B SONY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-55-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 42481 OF 2025
PETITIONERS:
1 SHAMEEMA M K
AGED 44 YEARS
DAUGHTER OF M C MAHAMOOD, ‘MANNAN CHALIL',
PERUMALAPURAM, THIKKOTI PO, QUILANDY, KOZHIKODE,
PIN - 673529
2 CHANDRAN
AGED 55 YEARS
SON OF KUNHIKRISHNAN NAIR,
‘KIZHAKKANATHUMMAL', THURAYUR PO, PAYYOLI
ANGADI, KOZHIKODE, PIN - 673523
BY ADVS.
SHRI. AKASH S.
SMT.SONIYA S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-56-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER
CIVIL STATION, B BLOCK, 2ND FLOOR, KOZHIKODE, PIN
- 673020
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SMT.ANJU DIVAKAR, CGC
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-57-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 42517 OF 2025
PETITIONERS:
1 PRIYA T.G
AGED 45 YEARS
WIFE OF HARIDAS K K, ‘THAZHATHETHIL PADI',
THRANGALI, MANNANOOR PO, PALAKKAD, PIN - 679523
2 HARIDAS K.K
AGED 55 YEARS
SON OF KELI, ‘KUNDUPARAMBIL HOUSE',
KINAVALLUR, PARLI PO, PALAKKAD, PIN - 678672
BY ADVS.
SHRI. AKASH S.
SMT.SONIYA S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-58-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER,
DISTRICT MEDICAL OFFICE (H), CIVIL STATION,
PALAKKAD, PIN - 678001
4 LAKSHMI HOSPITAL
REPRESENTED BY ITS MANAGING DIRECTOR, DIWAN'S
ROAD, ERNAKULAM, PIN - 682016
BY ADV SMT.SREELAKSHMI SURESH, CGC
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-59-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 43193 OF 2025
PETITIONERS:
1 SANDHYA E
AGED 44 YEARS
WIFE OF PRAMODAN A, 'ATHIDHI HOUSE', VAIMELIL
ROAD, PONEKKARA PO, ERNAKULAM, PIN - 682041
2 PRAMODAN A
AGED 55 YEARS
SON OF KUNCHIKANNAN, 'ATHIDHI HOUSE', VAIMELIL
ROAD, PONEKKARA PO, ERNAKULAM, PIN - 682041
BY ADVS.
SHRI. AKASH S.
SMT.SONIYA S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-60-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER
DISTRICT MEDICAL OFFICE, ERNAKULAM, PARK AVENUE,
MARINE DRIVE, ERNAKULAM, PIN - 682011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD,
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SHRI.AMAL PARTHASARADHY CGC
BY GOVT. PLEADER SMT.K.B.SONY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-61-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 44629 OF 2025
PETITIONERS:
1 DHANANJAYA K. V
AGED 49 YEARS
WIFE OF SAJIMON P, 'PATTASSERIYIL', MAYITHARA
MARKET PO, CHERTHALA SOUTH, ALAPPUZHA, PIN -
688539
2 SAJIMON P
AGED 57 YEARS
SON OF PURUSHOTHAMAN, 'PATTASSERIYIL', MAYITHARA
MARKET PO, CHERTHALA SOUTH, ALAPPUZHA, PIN -
688539
BY ADVS.
SHRI. AKASH S.
SMT.SONIYA S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-62-:
3 HE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER
NEAR GENERAL HOSPITAL, IRON BRIDGE P.O.,
ALAPPUZHA, PIN - 688011
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SHRI.VISHNU J., CGC
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-63-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 44637 OF 2025
PETITIONERS:
1 SALINI S
AGED 42 YEARS
WIFE OF SAJEEVAN P, ‘SREESAILAM', KARUMADY,
AMBALAPPUZHA, ALAPPUZHA, PIN - 688561
2 SAJEEVAN P
AGED 59 YEARS
SON OF PUSHKARAN, ‘SREESAILAM', KARUMADY,
AMBALAPPUZHA, ALAPPUZHA, PIN - 688561
BY ADVS.
SHRI. AKASH S.
SMT.SONIYA S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-64-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER
NEAR GENERAL HOSPITAL, IRON BRIDGE P.O.,
ALAPPUZHA, PIN - 688011
4 KINDER WOMEN'S HOSPITAL AND FERTILITY CENTRE,
REPRESENTED BY ITS MANAGING DIRECTOR,
MARUTHORVATTOM TEMPLE ROAD, NEAR NH, CHERTHALA,
ALAPPUZHA, PIN - 688539
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-65-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 44935 OF 2025
PETITIONERS:
1 JULY GEORGE
AGED 49 YEARS
WIFE OF SHAJI KURIAN, 'THENGUM PALLIPARAMBIL'
(KALARICKAL), MEMURI PO, MANJOOR, KOTTAYAM, PIN -
686603
2 SHAJI KURIAN
AGED 57 YEARS
SON OF KURIAN OUSEPH, 'THENGUM PALLIPARAMBIL'
(KALARICKAL), MEMURI PO, MANJOOR, KOTTAYAM, PIN -
686603
BY ADVS.
SHRI. AKASH S.
SMT.SONIYA S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-66-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER,
CIVIL STATION, COLLECTORATE P.O, KOTTAYAM, PIN -
686002
4 SABINE HOSPITAL AND RESEARCH CENTRE PVT. LTD
REPRESENTED BY ITS MANAGING DIRECTOR,
PEZHAKKAPPALLY PO, MUVATTUPUZHA, PIN - 686673
BY ADV SHRI.HARIKRISHNAN P.B., CGC
BY GOVT. PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-67-:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF DECEMBER 2025 / 25TH AGRAHAYANA, 1947
WP(C) NO. 45922 OF 2025
PETITIONERS:
1 SOUDA P.V.,
AGED 47 YEARS
WIFE OF P.V.ALAVI, 'P.V.HOUSE', CHAKKUMKADAVU,
ANAMAD, KALLAI PO, KOZHIKODE, PIN - 673003
2 BASHEER M.P
AGED 58 YEARS
SON OF MUHAMMED M P, 'MP HOUSE', 30/360,
PAYYANAKKAL, ARAKKAL THAZHE PADANNA, KALLAI PO,
KOZHIKODE, PIN - 673003
BY ADVS.
SHRI. AKASH S.
SMT.SONIYA S.
SHRI. GIRISH KUMAR M S
SMT.RICHU THERESA ROBERT
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SASTHRI BHAVAN, NEW DELHI, PIN
- 110001
2 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH
AND FAMILY WELFARE, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-68-:
3 THE DISTRICT REPRODUCTIVE & CHILD HEALTH ("RCH")
OFFICER,
DISTRICT MEDICAL OFFICE (H) WAYANAD RD, CIVIL
STATION, ERANHIPPALAM, KOZHIKODE, PIN - 673020
4 N-CARE IVF AND FETAL MEDICINE HOSPITAL,
REPRESENTED BY ITS MANAGING DIRECTOR, MINI BYE
PASS ROAD, ERANHIPALAM, KOZHIKODE, PIN - 673006
BY GOVT.PLEADER SMT.SONY.K.B.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 16.12.2025, ALONG WITH WP(C).20380/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:97985
WP(C) NO. 20380 OF 2025 & CONNECT. CASES
:-69-:
JUDGMENT
[WP(C) Nos.20380/2025, 17144/2025, 17153/2025, 17583/2025, 17607/2025, 18493/2025, 18507/2025, 19485/2025, 19840/2025, 19858/2025, 19861/2025, 22233/2025, 22726/2025, 23126/2025, 23390/2025, 23538/2025, 28558/2025, 30051/2025, 30247/2025, 30677/2025, 31964/2025, 32058/2025, 32427/2025, 42188/2025, 42241/2025, 42337/2025, 42419/2025, 42481/2025, 42517/2025, 43193/2025, 44629/2025, 44637/2025, 44935/2025, 45922/2025] Since the petitioners in these cases are similarly situated and the issue involved in these cases is one and the same, these writ petitions are heard together and being disposed of by this common judgment.
2. For disposing of the writ petitions, WP(C) No.20380 of 2025 is taken as the leading case; and the parties and exhibits are referred to, as in the main case.
3. The issue involved in all these cases is whether the first petitioner- wife can avail the ART services by receiving donor gametes in the status as a 'woman' despite being married to the second petitioner- husband, who has crossed the age of 55 years, prescribed under the Assisted Reproductive Technology 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-70-:
(Regulation) Act, 2021 ('Act' for brevity).
4. In all the afore cases, the prayer is to permit the wife, who is within the age prescribed under the Act to avail Assisted Reproductive Technology services using donor male gametes at the respective hospital. The wives in all these cases are within the age limit prescribed under the Act for availing ART services and the husbands have given the consent for the procedure to avail ART services by utilising donor male gametes. According to the petitioners, the refusal of the hospital to provide treatment to them is an infringement of their right to life. The age restrictions laid down under the Act apply only if the man and woman participate in the Assisted Reproductive Technology ('ART') procedure.
5. Here, in all the cases, the prayer sought for is to avail ART services by availing donor gametes even if the husband has crossed the age limit.
6. The very similar issue was considered by the Single Bench of this Court in Devayani.S. v. Union of Indian and others [W.P(C) No.37687/2024][2025:KER:16074] wherein this Court as per judgment dated 25.02.2025, held that when a woman wants to undergo an IVF procedure, only her age is 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-71-:
considered relevant, irrespective of her husband's age, and the same principle applies conversely to men. It was further held that the above interpretation leads to an inevitable conclusion that the legislature has treated men and women as distinct legal entities under the Act rather than imposing uniform couple-
centric legislation. It was further held that without any express provision in the Act restricting commissioning couples on the basis of their composite age, there is no legal bar in a woman who is otherwise eligible under Section 21(g)(i) from applying the ART procedure even if her husband has surpassed the age limit as prescribed under the Act. In Devayani (supra), this Court directed the hospital authorities to provide ART services to the petitioner wife as per the provisions of the Act after obtaining the consent of the husband.
7. Aggrieved by the judgment of the single bench in Devayani (supra), the Government filed an appeal before this Court. The Division Bench of this Court by judgment dated 06.11.2025 in Union of India vs Devayani.S. and others [W.A.No. 2009 of 2025] [2025:KER:83955] failed to interfere with the judgment of the learned single judge and held as follows:-
"30. As rightly noticed by the learned Single Judge, the contention of the appellant that if the spouses 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-72-:
approached the clinic for availing the ART service as a commissioning couple, both of them must satisfy the age criteria as stipulated under Section 21(g) of the ART Act, if accepted, it will be a discrimination among the married woman and unmarried woman and divorced woman. The learned counsel for respondents 1 and 2, during the course of arguments submitted that the respondents 1 and 2 herein are even gone to the extent of expressing readiness to avail the status of divorced persons, so as to make respondent 1 eligible to apply for ART procedure as a single woman, if the law does not permit them to avail the ART services as a commissioning couple. If the argument of the appellant is accepted, the 1st respondent will be eligible for the ART services the moment she acquires the status of a single woman, but immediately when she acquires the status of a married woman and approaches the clinic with her husband, even if she is ready to proceed with ART procedure by receiving male gametes from a third party, she will become ineligible for the treatment. On analysing the provisions under the ART Act, in the light of Ext.R1(a) report, Adoption Regulations 2022, and also the provisions under the Hindu Adoptions and Maintenance Act, 1956, as mentioned in the preceding paragraphs, we are of the considered opinion that the age restriction in the case of women mentioned in Section 21(g)(i) is applicable to all the six circumstances mentioned above, since that age restriction is prescribed considering the risk to maternal health, if the pregnancy is below or above the age suggested by the expert stakeholders and also the health of the child to be begotten, especially when the woman availing the ART procedure is the biological mother who has to carry the child in his womb, unlike that in the case of surrogacy. At the same time, the age restriction in the case of men prescribed under Section 21(g)(ii) of the ART Act, it can only be said that the same is applicable only to the circumstance of using his male gamete (sperm), either as one among the commissioning couple or as a third party male gamete provider. When the ART Act does not provide composite age criteria for the commissioning couple, or Section 21(g) of the ART Act does not speak about the age criterion there in as applicable to the persons approaching the ART clinic as a commissioning couple, prescribing such age restriction on mere assumptions is unwarranted and against what is intended by the legislature. A court of law cannot read between the lines when the statute is clear on this aspect. While considering all these aspects, we agree 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-73-:
with the finding of the learned Single Judge that the classification of a married woman and a single woman differently, when they approach the ART clinic, either as one among the commissioning couple or as a single woman, would put married woman at an unfair disadvantage when compared to single woman. The learned Single Judge rightly found that the parliament never intended such an inequitable classification within a benevolent statute like the ART Act."
8. Since the issues involved in all these cases are covered by the same question of law in the appeal, Union of India vs Devayani.S. and others [W.A.No.2009/2025], I am inclined to follow the same judgment. This court had granted interim orders in all connected cases permitting the petitioner wife to undergo IVF procedure using male donor gametes, after obtaining consent of the husband.
Hence, all the writ petitions are allowed making the interim orders absolute.
Sd/-
SHOBA ANNAMMA EAPEN, JUDGE MBS/ 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-74-:
APPENDIX OF WP(C) NO. 20380 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.7379 2132 1524 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.3796 7011 8111 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 30.05.2025 RESPONDENTS' EXHIBITS Exhibit R1(a) Relevant extract of 129th Report of the PSC Exhibit R1(b) A copy of email dated 19.01.2023 sharing the Minutes of the meeting of Expert Members of the National Board and acceptance of the same by its members, vide their emails of different dates Exhibit R1(c) A copy of communication dated 09.03.2023 Exhibit R1(d) Copy of instructions via letter no.
U.11021/01/2023-HR (Part-I) dated 31.3.2023 Exhibit R1(e) copy of the Interim Order dated 06.08.2024 in WA No. 696 of 2024 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-75-:
APPENDIX OF WP(C) NO. 17144 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.2366 1624 0634 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.2336 7558 7396 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 02.04.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-76-:
APPENDIX OF WP(C) NO. 17153 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.6627 9751 5380 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO.4826 7169 7227 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 19.03.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-77-:
APPENDIX OF WP(C) NO. 17583 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.9407 9889 2677 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.3616 4940 8255 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 22.10.2024 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-78-:
APPENDIX OF WP(C) NO. 17607 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.8364 7332 0399 Exhibit P2 TRUE COPY OF THE TRANSFER CERTIFICATE DATED 30.11.2023 ISSUED BY THE UNIVERSITY OF CALICUT TO THE 1ST PETITIONER Exhibit P3 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.5602 8007 2348 Exhibit P4 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 30.04.2025 RESPONDENTS' EXHIBITS Exhibit R1(a) True copy of the Relevant extract of 129th Report of the PSC Exhibit R1(b) copy of email dated 19.01.2023 sharing the Minutes of the meeting of Expert Members of the National Board and acceptance of the same by its members, vide their emails of different date Exhibit R1(c) True copy of the DHRs Letter No. U.11021/01/2023-HR dated 09.03.2023 Exhibit R1(d) True copy of the letter no.
U.11021/01/2023-HR (Part-I) dated 31.3.2023 issyed by Department of Health Research Exhibit R1(e) True copy of the judgment Dated 18.07.2025 passed by the Division bench of high Court of Kerala Exhibit R1(f) copy of judgment Dated 18.07.2025 passed by the Division bench of high Court of Kerala Exhibit R1(g) True copy of the judgment v dated 26.08.2025 in WA 2009/2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-79-:
APPENDIX OF WP(C) NO. 18493 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.3807 2354 6127 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8295 0665 4073 Exhibit P3 TRUE COPY OF THE TREATMENT CERTIFICATE IN RESPECT OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 05.05.2025 RESPONDENTS' EXHIBITS Exhibit R1(a) Relevant extract of 129th Report of the PSC Exhibit R1(b) True Copy of email dated 19.01.2023 sharing the Minutes of the meeting of Expert Members of the National Board and acceptance of the same by its members, vide their emails of different dates. Exhibit R1(c) True Copy of communication dated
09.03.2023.
Exhibit R1(d) True Copy of the instructions issued by
the department via letter no.
U.11021/01/2O23-HR (Part-I) dated
31.03.2023.
Exhibit R1(e) True copy of the Interim Order dated
06.08.2024 in WA No. 696 of 2024.
2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-80-:
APPENDIX OF WP(C) NO. 18507 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.4172 0465 8629 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.4000 6940 9296 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 30.04.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-81-:
APPENDIX OF WP(C) NO. 19485 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.9977 2394 9949 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO.5351 1836 2163 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 14.05.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-82-:
APPENDIX OF WP(C) NO. 19840 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.9004 5926 0466 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO.8467 4480 8798 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 18.05.2025 RESPONDENTS' EXHIBITS Exhibit-R1 A true copy of the Relevant extract of 129th Report of the PSC Exhibit-R1(B) A true copy of the said communication dated 09.03.2023 Exhibit-R1(A) A true printout of email dated 19.01.2023 sharing the Minutes of the meeting of Expert Members of the National Board and acceptance of the same by its members Exhibit-R1(C) A true copy of the letter no.
U.11021/01/2023-HR (Part-I) dated 31.3.2023, Exhibit-R1(D) A true copy of judgment Dated 18.07.2025 passed by the Division bench of high Court of Kerala Exhibit-R1(E) A true copy of judgment Dated 18.07.2025 in W.A.No.701/2024 passed by the Division bench of high Court of Kerala Exhibit-R1(F) A true copy of order dated 26 08 2025 in W A No 2009 OF 2025 Before the Hon'ble High Court of Kerala,at Ernakulam 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-83-:
APPENDIX OF WP(C) NO. 19858 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.5891 3376 2591 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.2394 0349 0139 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 17.04.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-84-:
APPENDIX OF WP(C) NO. 19861 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.8505 6149 2506 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO.5395 9772 4801 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 30.04.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-85-:
APPENDIX OF WP(C) NO. 22233 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.4054 8955 4539 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.5501 4854 4223 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 14.06.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-86-:
APPENDIX OF WP(C) NO. 22726 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.3307 6109 1936 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.6648 2475 8512 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 16.06.2025 Exhibit P4 TRUE COPY OF THE CERTIFICATE ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 21.06.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-87-:
APPENDIX OF WP(C) NO. 23126 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.3885 3558 6927 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.5863 5296 2294 Exhibit P3 TRUE COPY OF THE SUMMARY OF OOCYTE RETRIEVAL CONDUCTED ON THE 1ST PETITIONER AT PARVATHAM NARAYANASWAMY HOSPITAL, CHENNAI DATED 13.03.2012 Exhibit P4 TRUE COPY OF THE SUMMARY OF EMBRYO TRANSFER CONDUCTED ON THE 1ST PETITIONER AT PARVATHAM NARAYANASWAMY HOSPITAL, CHENNAI DATED 09.11.2012 Exhibit P5 TRUE COPY OF THE IVF SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 21.08.2023 Exhibit P6 TRUE COPY OF THE IVF SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 12.03.2024 Exhibit P7 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 18.06.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-88-:
APPENDIX OF WP(C) NO. 23390 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.6383 2524 3029 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.5092 4215 8714 Exhibit P3 TRUE COPY OF THE SUMMARY OF INTRA UTERINE INSEMINATION PROCEDURE CONDUCTED ON THE 1ST PETITIONER AT NCARE HOSPITAL, MALAPPURAM DATED 25.08.2021 Exhibit P4 TRUE COPY OF THE SUMMARY OF INTRA UTERINE INSEMINATION PROCEDURE CONDUCTED ON THE 1ST PETITIONER AT NCARE HOSPITAL, MALAPPURAM DATED 24.09.2021 Exhibit P5 TRUE COPY OF THE SUMMARY OF INTRA UTERINE INSEMINATION PROCEDURE CONDUCTED ON THE 1ST PETITIONER AT NCARE HOSPITAL, MALAPPURAM DATED 22.10.2021 Exhibit P6 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 19.06.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-89-:
APPENDIX OF WP(C) NO. 23538 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.5196 7983 0828 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.5848 5298 8348 Exhibit P3 TRUE COPY OF THE PHARMACY BILL ISSUED FROM MALABAR HOSPITAL (P) LTD DATED 22.07.2019 ISSUED TO THE 1ST PETITIONER Exhibit P4 TRUE COPY OF THE PHARMACY BILL ISSUED FROM MALABAR HOSPITAL (P) LTD DATED 25.10.2020 ISSUED TO THE 1ST PETITIONER Exhibit P5 TRUE COPY OF THE PHARMACY BILL ISSUED FROM MALABAR HOSPITAL (P) LTD DATED 18.02.2022 ISSUED TO THE 1ST PETITIONER Exhibit P6 TRUE COPY OF THE PHARMACY BILL ISSUED FROM MALABAR HOSPITAL (P) LTD DATED 25.08.2024 ISSUED TO THE 1ST PETITIONER Exhibit P7 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED NIL 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-90-:
APPENDIX OF WP(C) NO. 28558 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO,9764 3171 8715 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO,7580 9692 1590 Exhibit P3 TRUE COPY OF THE DEATH CERTIFICATE OF THE SON OF THE PETITIONERS DATED 28.05.2025 Exhibit P4 TRUE COPY OF THE TREATMENT SUMMARY OF THE PETITIONERS ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 25.07.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-91-:
APPENDIX OF WP(C) NO. 30051 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.3946 0204 8178 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.5337 0992 0828 Exhibit P3 TRUE COPY OF THE TREATMENT RECORDS OF THE 1ST PETITIONER, AT THE SREE AVITTAM THIRUNAL HOSPITAL, THIRUVANANTHAPURAM, COMMENCING FROM 23.10.2018 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER, AT THE GHEETH HOSPITAL, KALIAKKAVILAI, DATED 25.01.2024 Exhibit P5 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL, DATED 06.02.2025 Exhibit P6 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL, DATED 13.04.2025 Exhibit P7 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED NIL, ISSUED ON 09.08.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-92-:
APPENDIX OF WP(C) NO. 30247 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.7869 6250 1613 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.2063 0643 0641 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL, DATED 10.04.2025 Exhibit P4 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED NIL, ISSUED ON 11.08.2025 RESPONDENTS' EXHIBITS Exhibit-R1(C) A true copy of the letter no.
U.11021/01/2023-HR (Part-I) dated 31.3.2023, Exhibit-R1(D) A true copy of judgment Dated 18.07.2025 passed by the Before the Hon'ble High Court of Kerala,at Ernakulam dated 18-7- 2025
Exhibit-R1 A true copy of the Relevant extract of 129th Report of the PSC Exhibit-R1(A) A true copy of the printout of email dated 19.01.2023 sharing the Minutes of the meeting of Expert Members of the National Board Exhibit-R1(B) A true copy of the communication dated 09.03.2023 Exhibit-P1(E) A true copy of the judgment Dated 18.07.2025 in W.A.No.701/2024 Before the Hon'ble High Court of Kerala,at Ernakulam Exhibit-R1(F) A true copy of the order dated 26.08.2025 in W.A.No.2009/2025 Before the Hon'ble High Court of Kerala,at Ernakulam 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-93-:
APPENDIX OF WP(C) NO. 30677 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.7722 0070 6438 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.5425 0696 8148 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT ARMC IVF FERTILITY CENTRE, KOZHIKODE DATED 06.08.2015 Exhibit P4 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER AT ARMC IVF FERTILITY CENTRE, KOZHIKODE DATED 12.01.2016 Exhibit P5 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 21.07.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-94-:
APPENDIX OF WP(C) NO. 31964 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.6194 5352 7258 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8326 9796 9516 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 2ND PETITIONER AT DIVAKARAN VAIDYAR MEMORIAL AYURVEDIC RESEARCH CENTRE, POOPPATHY DATED 20.05.2017 Exhibit P4 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 13.08.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-95-:
APPENDIX OF WP(C) NO. 32058 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.6229 9977 1923 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.3277 0596 3462 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 21.08.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-96-:
APPENDIX OF WP(C) NO. 32427 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO,4688 3306 2752 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.7618 5353 9956 Exhibit P3 TRUE COPY OF THE IVF SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 07.03.2024 Exhibit P4 TRUE COPY OF THE IVF SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 27.05.2024 Exhibit P5 TRUE COPY OF TEH TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 25.08.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-97-:
APPENDIX OF WP(C) NO. 42188 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER BEARING NO.6869 6121 8562 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER BEARING NO.7450 0032 4032 Exhibit P3 TRUE COPY OF THE TRUE COPY OF THE IVF SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 01.03.2020 Exhibit P4 TRUE COPY OF THE FETAL EMBRYO TRANSFER SUMMARY OF THE 1ST PETITIONER AT THE CIMAR FERTIITY CENTRE RESPONDENT HOSPITAL DATED 26.10.2023 Exhibit P5 TRUE COPY OF THE FETAL EMBRYO TRANSFER SUMMARY OF THE 1ST PETITIONER AT THE CIMAR FERTIITY CENTRE RESPONDENT HOSPITAL DATED 26.11.2023 Exhibit P6 TRUE COPY OF THE FETAL EMBRYO TRANSFER SUMMARY OF THE 1ST PETITIONER AT THE CIMAR FERTIITY CENTRE RESPONDENT HOSPITAL DATED 08.02.2024 Exhibit P7 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 28.09.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-98-:
APPENDIX OF WP(C) NO. 42241 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.2705 6179 9719 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO.8530 2798 7550 Exhibit P3 TRUE COPY OF THE MEDICAL RECORDS OF THE 2ND PETITIONER COMMENCING FROM 11.11.2018 Exhibit P4 TRUE COPY OF THE LABORATORY TEST RESULTS OF THE 2ND PETITIONER AT ABHILASH MEDICAL LAB AND ECG, KALIKAVU DATED 24.01.2019 Exhibit P5 TRUE COPY OF THE MEDICAL RECORDS OF THE 1ST PETITIONER COMMENCING FROM 18.01.2024 Exhibit P6 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 25.08.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-99-:
APPENDIX OF WP(C) NO. 42337 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.2637 3147 9803 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.7950 9380 2676 Exhibit P3 TRUE COPY OF THE IVF SUMMARY OF THE 1ST PETITIONER AT THE 4TH RESPONDENT HOSPITAL DATED 14.03.2025 Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER AT THE BABY MEMORIAL HOSPITAL, KANNUR DATED 18.07.2025 Exhibit P5 THE TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 19.08.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-100-:
APPENDIX OF WP(C) NO. 42419 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.4392 3413 4986 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8885 5907 9062 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY AFTER THE 1ST PETITIONER UNDERWENT HYSTEROSCOPY AT THE VAMSAM FERTILITY RESEARCH CENTRE, TIRUNELVELI DATED 07.03.2014 Exhibit P4 TRUE COPY OF THE IVF SCREENING SUMMARY AT THE VAMSAM FERTILITY RESEARCH CENTRE, TIRUNELVELI DATED NIL, RECORDING VARIOUS EVENTS IN THE PROCEDURE Exhibit P5 THE TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 20.08.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-101-:
APPENDIX OF WP(C) NO. 42481 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER , BEARING NO.6276 3958 3838 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER , BEARING NO.5728 5632 1794 Exhibit P3 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 09.10.2020 Exhibit P4 THE TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 18.10.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-102-:
APPENDIX OF WP(C) NO. 42517 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.6755 6163 9684 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.3634 9110 5890 Exhibit P3 TRUE COPY OF THE USG PELVIS SCAN REPORT OF THE 1ST PETITIONER AT SABINE HOSPITAL AND RESEARCH CENTRE, MUVATTUPUZHA DATED 12.06.2023 Exhibit P4 TRUE COPY OF THE SPERM SAMPLE EXAMINATION OF THE 2ND PETITIONER AT SABINE HOSPITAL AND RESEARCH CENTRE, MUVATTUPUZHA DATED 12.06.2023 Exhibit P5 THE TRUE COPY OF THE TREATMENT CERTIFICATE ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 06.11.2025, IN FAVOUR OF THE 1ST PETITIONER 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-103-:
APPENDIX OF WP(C) NO. 43193 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.8866 4384 5166 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.5414 6495 5102 Exhibit P3 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 20.08.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-104-:
APPENDIX OF WP(C) NO. 44629 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.3941 5017 5623 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.9639 3520 6232 Exhibit P3 TRUE COPY OF THE SUMMARY OF THE TREATMENT ISSUED TO THE PETITIONERS AT THE 4TH RESPONDENT HOSPITAL DATED 22.11.2025 Exhibit P4 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 22.11.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-105-:
APPENDIX OF WP(C) NO. 44637 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.8586 1696 5190 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.2814 7480 2471 Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER FOLLOWING A MISCARRIAGE, ISSUED BY LAKSMI HOSPITAL, ERNAKULAM DATED 22.07.2021 Exhibit P4 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 25.11.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-106-:
APPENDIX OF WP(C)NO.44935 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.8743 0344 6434 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.8807 7423 1552 Exhibit P3 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 20.02.2024 Exhibit P4 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 25.11.2025 2025:KER:97985 WP(C) NO. 20380 OF 2025 & CONNECT. CASES :-107-:
APPENDIX OF WP(C) NO. 45922 OF 2025 PETITIONERS' EXHIBITS Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER, BEARING NO.6573 5382 6068 Exhibit P2 TRUE COPY OF THE AADHAAR CARD OF THE 2ND PETITIONER, BEARING NO.9584 9355 8333 Exhibit P3 TRUE COPY OF THE MARRIAGE CERTIFICATE OF THE PETITIONERS DATED 30.12.2024 Exhibit P4 TRUE COPY OF THE TREATMENT SUMMARY OF THE 1ST PETITIONER ISSUED BY THE 4TH RESPONDENT HOSPITAL DATED 02.12.2025