Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Entire Act] State of West Bengal - Section Section 10 in The Rent Recovery Act, 1853 10. [Extension of certain enactments to all sales under Act VIII of 1835.] - Repealed by the Bengal Rent Recovery (under-tenures) Act, 1865 (Bengal Act VIII of 1865).
