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Allahabad High Court

Ram Shiromani Tripathi And 5 Ors vs Mr. Hari Lal Gupta Secretary Edu. Govt. ... on 10 January, 2023

Author: Prakash Padia

Bench: Prakash Padia





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 804 of 2015
 

 
Applicant :- Ram Shiromani Tripathi And 5 Ors
 
Opposite Party :- Mr. Hari Lal Gupta Secretary Edu. Govt. U.P. Lko. And 3 Ors
 
Counsel for Applicant :- Sujeet Kumar Rai
 
Counsel for Opposite Party :- Bhanu Pratap Singh
 

 
Hon'ble Prakash Padia,J.
 

List has been revised but nobody is present on behalf of the applicant/applicants.

From perusal of the record, it appears that either the order of the this Court has been complied with or the parties have lost interest.

In the circumstances, it is needless to keep pending this contempt application.

In view of the same, present contempt application is dismissed.

Since nobody is present on behalf of applicant/applicants, it is open to the applicant/applicants to file application for recall of this order within two months in case matter still survives.

Order Date :- 10.1.2023 Pramod Tripathi