Allahabad High Court
Ram Shiromani Tripathi And 5 Ors vs Mr. Hari Lal Gupta Secretary Edu. Govt. ... on 10 January, 2023
Author: Prakash Padia
Bench: Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- CONTEMPT APPLICATION (CIVIL) No. - 804 of 2015 Applicant :- Ram Shiromani Tripathi And 5 Ors Opposite Party :- Mr. Hari Lal Gupta Secretary Edu. Govt. U.P. Lko. And 3 Ors Counsel for Applicant :- Sujeet Kumar Rai Counsel for Opposite Party :- Bhanu Pratap Singh Hon'ble Prakash Padia,J.
List has been revised but nobody is present on behalf of the applicant/applicants.
From perusal of the record, it appears that either the order of the this Court has been complied with or the parties have lost interest.
In the circumstances, it is needless to keep pending this contempt application.
In view of the same, present contempt application is dismissed.
Since nobody is present on behalf of applicant/applicants, it is open to the applicant/applicants to file application for recall of this order within two months in case matter still survives.
Order Date :- 10.1.2023 Pramod Tripathi