Section 184 in The Rajasthan Revenue Courts Manual, 1956
184. Order sheet.
- An order sheet in the prescribed form shall be maintained as the second paper of the record in every suit or caseWith a view to showing the course of a case from first to last, it shall contain-(i)a record of the presence of parties and the names of the recognised agents or pleaders.(ii)a record of each order passed and material event occurring in the case, or(iii)where such order or event is recorded elsewhere in the file, a note referring to such record and giving the subject matter and the date thereof.
