Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(2) in The Cotton Transport Act, 1923 (2)Every certified copy of a licence when so produced shall be attached to the invoice or way- bill, as the case may be, and shall accompany the consignment to its destination, and shall there be dealt with in the prescribed manner.
