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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 66(2)(b) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(b)Payment of leave salary at full rate under clause (a) shall be subject to furnishing of a certificate by the Government servant to the effect that he/she is not in receipt of any scholarship, stipend or remuneration in respect of any part-time employment.