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State of Punjab - Section

Section 173 in The Punjab Motor Vehicles Rules, 1989

173. Prohibition on mounting or taking hold of vehicles in motion

. [Section 138(2)(g)] - (1) No person shall mount or attempt to mount on or dismount from any motor vehicle when the motor vehicle is in motion.
(2)No person shall take hold of and no driver of a motor vehicle shall cause or allow any person to take hold of any motor vehicle when in motion for the purpose of being towed or drawn upon some other wheeled vehicle or otherwise.