Supreme Court - Daily Orders
Public Interest Committee For ... vs Union Of India Ministry Of Home Affairs ... on 7 August, 2023
1
ITEM NO.36 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).443/2017
PUBLIC INTEREST COMMITTEE FOR SCHEDULING SPECIFIC
AREAS AN UNREGISTERED ORGANISATION Petitioner(s)
VERSUS
UNION OF INDIA MINISTRY OF HOME AFFAIRS SECRETARY Respondent(s)
WITH
W.P.(C) No. 187/2019 (X)
(WITH IA No. 44400/2019 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
29816/2019 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)
Date : 07-08-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. Pranav Sachdeva, Adv.
Mr. Prashant Bhushan, AOR
Mrs. Neha Rathi, Adv.
Ms. Mithu Jain, AOR
Ms. Pritika Kumar, Adv.
Mr. Vishesh Sharma, Adv.
For Respondent(s) Mr. Tushar Mehta, Solicitor General
Mr. K M Nataraj, A.S.G.
Mr. Shailesh Madiyal, Adv.
Mr. Kanu Agarwal, Adv.
Mr. B K Satija, Adv.
Ms. Vanshaja Shukla, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Amit Sharma, AOR
Mr. Dipesh Sinha, Adv.
Ms. Pallavi Barua, Adv.
Ms. Aparna Singh, Adv.
Signature Not Verified
Mr. Rakesh Dwivedi, Sr. Adv.
Digitally signed by
Sanjay Kumar
Date: 2023.08.07
Mr. Ashok Kumar Panda, Sr. Adv.
17:04:46 IST
Reason:
Mr. Soumitra G. Chaudhuri, Adv.
Mr. Chanchal Kumar Ganguli, AOR
2
Mr. Raghvendra Kumar, AOR
Mr. Anand Kumar Dubey, Adv.
Ms. Rajlakshmi Singh, Adv.
Mr. Simanta Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the Petitions on a non-miscellaneous day, namely, on 26 September 2023.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR