Section 16(d) in Tamil Nadu Transparency in Tenders Act, 1998
(d)of low value and local purchases as may be prescribed;(dd)[ from domestic small-scale industrial unit only in respect of goods manufactured by them: [Substituted by the Tamil Nadu Transparency in Tenders (Second Amendment) Act, 2012 (Tamil Nadu Act 31 of 2012) sec. 5(ii) (w.e.f. 07-12-2012).]
