Punjab-Haryana High Court
Union Of India And Others vs Leela Devi on 21 January, 2014
Bench: Jasbir Singh, Harinder Singh Sidhu
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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LPA No. 1000 of 2009 (O & M)
Date of decision : 21.1.2014
Union of India and others ........Appellants
Vs.
Leela Devi ......Respondent
CORAM: Hon'ble Mr. Justice Jasbir Singh
Hon'ble Mr. Justice Harinder Singh Sidhu
Present:- None for the appellants
Mr. Rajiv Anand, Advocate, for the respondent
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Jasbir Singh, J. (Oral)
None came present for the appellants. This case was passed over. Called at the end of entire list. None came present.
Dismissed for non prosecution.
Registry is directed to send copy of the order passed, to the appellants.
(Jasbir Singh) Judge (Harinder Singh Sidhu) Judge 21.1.2014 Ashwani Kumar Ashwani 2014.01.23 11:48 I attest to the accuracy and integrity of this document