Supreme Court - Daily Orders
State Of Bihar vs Mangal Pandey on 9 April, 2018
Bench: Kurian Joseph, Mohan M. Shantanagoudar, Navin Sinha
ITEM NO.6 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8503/2018
(Arising out of impugned final judgment and order dated 17-02-2017
in LPA No. 1363/2013 passed by the High Court Of Judicature At
Patna)
STATE OF BIHAR & ORS. Petitioner(s)
VERSUS
MANGAL PANDEY Respondent(s)
Date : 09-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Gopal Singh, AOR
Mr. Shivam Singh, Adv.
For Respondent(s) Mr. Om Prakash Ajitsingh Parihar, AOR
Mr. K. Prakash, Adv.
Mr. A.K. Maggu, Adv.
Mr. Rishab Nagar, Adv.
Mr. Dushyant Tewari, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Post before a bench in which one of us (Hon'ble Navin Sinha, J.) is not a member.
(SUSHIL KUMAR RAKHEJA) Signature Not Verified (RENU DIWAN) COURT MASTER (SH) Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.04.10 ASST.REGISTRAR 14:59:19 IST Reason: