Section 289 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
289. Returning of the Policy.
- The Board shall return the policy in following circumstances namely-(i)On the member leaving service permanently on superannuation.(ii)On leaving service permanently due to physical and mental disability.(iii)On death of the member before he leaves the service.(iv)On the maturity of the policy assigned before the member leaves service or on the member becoming entitled to receive payment of the money in any other manner.
