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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(11) in The United Provinces Private Forests Act, 1948

(11)"owner" includes any mortagagee in possession, lessee, manager, receiver appointed by a competent court and any person holding any property in trust and also includes a Court of Wards in respect of property under the superintendence or charge of such Court;