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State of Jammu-Kashmir - Section

Section 25A in The Jammu and Kashmir General Sales Tax Act, 1962

25A. [ Power to give instructions. [Section 25-A added by Act XXV of 1972.]

- The Commissioner may, from time to time, issue such instructions not inconsistent with the provisions of this Act, or the rules made thereunder as he may consider necessary for purposes of implementing the provisions of this Act or the rules made thereunder.]