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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Odisha - Subsection

Section 67(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)a chain withdrawn from use when it is stretched and increased in length which exceeds five percent of its length or when a link of such chain is deformed or is otherwise damaged or faised scrafs of defective welds is appeared on it;