Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Rajasthan - Subsection Section 89(5) in Rajasthan Panchayati Raj Act, 1994 (5)All appointed to posts in the service shall be made-(a)by direct recruitment; or(b)By promotion ; or(c)by transfer.
