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Madras High Court

Enercon ( India ) Limited vs Aloys Wobben on 11 August, 2023

Author: Senthilkumar Ramamoorthy

Bench: Senthilkumar Ramamoorthy

                                                                                       (T)OP(PT)/2/2023


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                  DATED: 11.08.2023
                                                        CORAM
                        THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY


                            (T)OP(PT)/2/2023(ORA/4/2009/PT/CH), (T)OP(PT)/3/2023(ORA/5/2009/PT/CH),
                           (T)OP(PT)/4/2023(ORA/9/2009/PT/CH), (T)OP(PT)/6/2023(ORA/20/2009/PT/CH),
                          (T)OP(PT)/7/2023(ORA/25/2009/PT/CH), (T)OP(PT)/8/2023(ORA/26/2009/PT/CH),
                         (T)OP(PT)/9/2023(ORA/27/2009/PT/CH), (T)OP(PT)/13/2023(ORA/38/2009/PT/CH),
                        (T)OP(PT)/18/2023(ORA/13/2010/PT/CH), (T)OP(PT)/19/2023(ORA/14/2010/PT/CH),
                        (T)OP(PT)/22/2023(ORA/11/2012/PT/CH), (T)OP(PT)/23/2023(ORA/13/2012/PT/CH),
                        (T)OP(PT)/24/2023(ORA/14/2012/PT/CH), (T)OP(PT)/26/2023(ORA/19/2012/PT/CH),
                        (T)OP(PT)/27/2023(ORA/20/2012/PT/CH), (T)OP(PT)/29/2023(ORA/22/2012/PT/CH),
                        (T)OP(PT)/30/2023(ORA/23/2012/PT/CH), (T)OP(PT)/31/2023(ORA/27/2012/PT/CH),
                        (T)OP(PT)/32/2023(ORA/28/2012/PT/CH), (T)OP(PT)/33/2023(ORA/38/2012/PT/CH),
                        (T)OP(PT)/34/2023(ORA/39/2012/PT/CH), (T)OP(PT)/35/2023(ORA/14/2012/PT/CH),
                       (T)OP(PT)/40/2023(ORA/21/2012/PT/CH) & (T)OP(PT)/64/2023(ORA/11/2009/PT/CH)


                     Enercon ( India ) Limited
                     Plot No 33 Daman Patalia Road,
                     Bhimpore Daman 396210.                        ... Petitioner in


                                                           Vs
                     1. Aloys Wobben
                       Argestrasse 19
                       26607 Aurich
                       Federal Republic of Germany                 ... 1st Respondent in all OPs


                     2.The Controller of Patents
                        The Patent Office
                        Intellectual Property Rights Building
                        GST Road, Guindy, Chennai.                 ... 2nd Respondent in
                                                                     (T)OP(PT) Nos.22,23,24,27,29,

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                                                                                (T)OP(PT)/2/2023

                                                               30,31,,32,33,34,35,40/2023
                     Prayer in (T)OP(PT)/2/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 202947 in PCT2004 387 CHE granted by the Controller
                     of Patent Chennai and remove the entry from the Register of Patents
                     and award costs of this petition.
                     Prayer in (T)OP(PT)/3/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 200616 1516 MAS 1998 granted by the Controller of
                     Patent Chennai and remove the entry from the Register of Patents
                     and award costs of this petition.
                     Prayer in (T)OP(PT)/4/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 202887 IN PCT 2002 1840 granted by the Controller of
                     Patent Chennai and remove the entry from the Register of Patents
                     and award costs of this petition.
                     Prayer in (T)OP(PT)/6/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 201910 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/7/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the


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                                                                               (T)OP(PT)/2/2023


                     Indian Patent 197959 IN PCT 2000 01 24 CHE granted by the
                     Controller of Patent Chennai and remove the entry from the Register
                     of Patents and award costs of this petition.
                     Prayer in (T)OP(PT)/8/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 198256 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/9/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 201008 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/13/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 200280 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/18/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 201342 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.


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                                                                               (T)OP(PT)/2/2023


                     Prayer in (T)OP(PT)/19/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 202968 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/22/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 208627 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/23/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 204262 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/24/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 201550 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/26/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 220247 granted by the Controller of Patent Chennai


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                                                                               (T)OP(PT)/2/2023


                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/27/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 233700 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/29/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 211015 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/30/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 208030 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/31/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 200586 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/32/2023 : This Transfer Original Petition (Patents)


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                                                                               (T)OP(PT)/2/2023


                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 212349 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/33/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 211896 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/34/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 200560 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/35/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 209366 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                     Prayer in (T)OP(PT)/40/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 210035 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of


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                                                                                     (T)OP(PT)/2/2023


                     this petition.
                     Prayer in (T)OP(PT)/64/2023 : This Transfer Original Petition (Patents)
                     filed under Sections 64 and 117D of the Patents Act to revoke the
                     Indian Patent 199045 granted by the Controller of Patent Chennai
                     and remove the entry from the Register of Patents and award costs of
                     this petition.
                                       For Petitioner     : Mr.Adarsh Ramanujan
                                       (in all Ops)
                                       For Respondent 1: Mr.Pravin Anand,
                                                            Mr.K.Premchandar,
                                                            Mr.Shrawan Chopra,
                                                            Mr.Vibhav Mittal & N.C.Vishal
                                       For Respondent 2 : Mr.P.G.Santhosh Kumar, SPC for R2
                                       (in OP No.22 to 24,
                                        27 to 35 & 40/2023)
                                                         **********
                                                         ORDER

The term of all the patents in respect of which these petitions were filed has expired. Consequently, (T)OP(PT) Nos.2,3,4,5,6,7,8,9,13,14,15,1617,18,19,22,23,24,2627,29,30,31,32,33,34,3 5,40 & 64 of 2023 have been rendered infructuous and are dismissed as infructuous without any order as to costs.


                                                                               11.08.2023
                     Index                   : Yes / No
                     Internet                : Yes / No



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                                                                                      (T)OP(PT)/2/2023

                                                     SENTHILKUMAR RAMAMOORTHY,J

                                                                                                 kal




(T)OP(PT)/2/2023(ORA/4/2009/PT/CH), (T)OP(PT)/3/2023(ORA/5/2009/PT/CH), (T)OP(PT)/4/2023(ORA/9/2009/PT/CH), (T)OP(PT)/6/2023(ORA/20/2009/PT/CH), (T)OP(PT)/7/2023(ORA/25/2009/PT/CH), (T)OP(PT)/8/2023(ORA/26/2009/PT/CH), (T)OP(PT)/9/2023(ORA/27/2009/PT/CH), (T)OP(PT)/13/2023(ORA/38/2009/PT/CH), (T)OP(PT)/18/2023(ORA/13/2010/PT/CH), (T)OP(PT)/19/2023(ORA/14/2010/PT/CH), (T)OP(PT)/22/2023(ORA/11/2012/PT/CH), (T)OP(PT)/23/2023(ORA/13/2012/PT/CH), (T)OP(PT)/24/2023(ORA/14/2012/PT/CH), (T)OP(PT)/26/2023(ORA/19/2012/PT/CH), (T)OP(PT)/27/2023(ORA/20/2012/PT/CH), (T)OP(PT)/29/2023(ORA/22/2012/PT/CH), (T)OP(PT)/30/2023(ORA/23/2012/PT/CH), (T)OP(PT)/31/2023(ORA/27/2012/PT/CH), (T)OP(PT)/32/2023(ORA/28/2012/PT/CH), (T)OP(PT)/33/2023(ORA/38/2012/PT/CH), (T)OP(PT)/34/2023(ORA/39/2012/PT/CH), (T)OP(PT)/35/2023(ORA/14/2012/PT/CH), (T)OP(PT)/40/2023(ORA/21/2012/PT/CH) & (T)OP(PT)/64/2023(ORA/11/2009/PT/CH) 11.08.2023 8/8 https://www.mhc.tn.gov.in/judis