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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(b) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(b)the admission to the examinations, degrees and diplomas of the University and further to make progressively the fee structure so flexible that the courses could become selffinancing to the extent possible;