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[Cites 0, Cited by 0] [Section 1054] [Entire Act]

Bengal Presidency - Subsection

Section 1054(a) in Police Regulations, Bengal , 1943

(a)The officers mentioned below are empowered to grant rewards up to the amount noted against each to a member of the police force for work done within the course of his ordinary duties, when the work is, in the opinion of the officer granting the reward, of such exceptional merit or of such an arduous or peculiar nature as to justify a special reward:-