Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 13 in The Hire-Purchase Act, 1972 13. Obligations of hirer to comply with agreement .Subject to the provisions of this Act, a hirer shall be bound (a)to pay the hire in accordance with the agreement, and(b)otherwise to comply with the terms of the agreement.
