Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 348] [Entire Act] State of Tamilnadu - Subsection Section 348(c) in Chennai City Municipal Corporation Act, 1919 (c)All rules made under section 347 shall be published in the Official Gazette and upon such publication shall have effect as if enacted in this Act.
