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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(2)(e) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(e)the date by which the annual financial statement and programme of work shall be submitted by the Corporation to the State Government and the form and detail of such statement, referred to in section 24;