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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(4)(a) in Tamil Nadu Music and Fine Arts University Act, 2013

(a)to be the custodian of the records, the common seal and such other property of the University, as the Syndicate shall commit to his charge;