Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(v) in The Andhra Pradesh Special Protection Force Act, 1991

(v)to do any other act conducive to the protection and security of the institutions, autonomous bodies, industrial undertakings and assets of strategic and vital installations referred to in clauses (ii) and (iii) and the employees referred to in clause (iv).