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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of West Bengal - Subsection

Section 76(h) in Kolkata Municipal Corporation Building Rules, 2009

(h)equipments for telecommunication such as microwave antennae, towers and dish antennae as well as room for installing the said equipments or their support equipments subject to a maximum area of 25 sq. m. and further subject to permission of the same from Municipal Commissioner,