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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(6) in The Jharkhand Law Officers (Engagement) Rules, 2018

(6)a Law Officer shall not continue to give legal advice to or to retain brief from or appear in any Court of Law on behalf of any person, body, association, company etc. which effects* the interest of the Government or its Officials, either directly or indirectly, after being engaged under these Rules;