Section 6(1) in West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Act, 2017
(1)The Single Window System shall have-(a)the provision of online submission of common application;(b)the provision of online payment;(c)the provision of online approval, tracking of real time status of application and delivery of services;(d)the provision of sending out alert through short message service (SMS) or e-mail notification to the applicant as and when the application is submitted and/or query is raised and/or application is approved/rejected;(e)the provision of sending automated short message service (SMS) or e-mail notification to the respective Head of competent authority concerned with status information on the applications in which clearances are likely to breach the stipulated time.
