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[Cites 0, Cited by 1] [Section 10(1)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1)(xii) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(xii)particulars of the land proposed to be declared as surplus land; [and] [Added by section 3(5)(i) of the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment Act, 1971 (Tamil Nadu Act 41 of 1971).]