Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Punjab - Subsection Section 31(2)(a) in The Punjab Ex-servicemen Corporation Act, 1978 (a)the duties which [the Chairman, the Vice-Chairman] [Substituted 'the Chairman' by Punjab Act No. 11 of 2012, dated 1.8.2012.] and Managing Director shall perform;