Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81(9)] [Section 81] [Entire Act] NCT Delhi - Subsection Section 81(9)(iii) in Delhi Motor Vehicles Rules, 1993 (iii)if he is declared an insolvent by a court of competent jurisdiction and has not been discharged;