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State of Uttar Pradesh - Section

Section 10 in The U.P. Industries Department Class IV Service Rules, 1974

10. Character and conduct.

- The character of a candidate for direct recruitment must be such as to render him suitable in all respect of employment in the Service. The appointing authority shall satisfy itself on this point.Note.-Persons dismissed by the Union Government, the State Government or by any other State Government or by a Local Authority or by a Government Company or Corporation or a Public Sector Undertaking, shall be deemed be to ineligible for appointment.