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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1) in The United Provinces District Boards Primary Education Act, 1926

(1)Where a notification has been issued under Section 3 the board shall appoint one or more committees for the purpose of exercising the powers and performing the duties of the school committee under this Act.