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Supreme Court - Daily Orders

National Highways Authority Of India vs M/S Bla Projects Pvt. Ltd. on 14 March, 2022

Bench: A.S. Bopanna, Hima Kohli

     ITEM NO.40                    Court 17 (Video Conferencing)            SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C)                   No. 23311/2019

     (Arising out of impugned final judgment and order dated 22-04-2019
     in FAOOS No. 89/2019 passed by the High Court of Delhi at New
     Delhi)

     NATIONAL HIGHWAYS AUTHORITY OF INDIA                                Petitioner(s)

                                                     VERSUS

     M/S BLA PROJECTS PVT. LTD.                                          Respondent(s)


     Date : 14-03-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.S. BOPANNA
                             HON'BLE MS. JUSTICE HIMA KOHLI

     For Petitioner(s)                 Ms.   Pinky Anand, Sr.Adv
                                       Dr.   Sarvam Ritam Khare, AOR
                                       Mr.   Suransh Chaudhary, Adv.
                                       Mr.   Nihar Rajan Singh, Adv.
                                       Ms.   Asees Jasmine Kaur, Adv.

     For Respondent(s)                 Mr. Siddharth Dave, Sr. Adv.
                                       Mr. Avijeet Pattnaik, Adv.
                                       Mrs. Shuvara Mohapatra, Adv.
                                       Mr. S.K. Chandwani, Adv.
                                       Mr. Sarvavid Pradhan, Adv.
                                       Mr. Anirudh Sanganeria, AOR
                                       Mr. Anirudh Sanganeria, AOR


                         UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matter after three weeks on non-miscellaneous day.

Signature Not Verified Digitally signed by Rajni Mukhi Date: 2022.03.14
                         (RAJNI MUKHI)                              (R.S. NARAYANAN)
18:14:00 IST
Reason:                  COURT MASTER (SH)                          COURT MASTER (NSH)