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State of West Bengal - Section

Section 270 in The Calcutta Municipal Corporation Act, 1980

270. Power of Corporation to require owners of premises to set up pumps, etc. -

The owner of every premises connected with the service mains of the Corporation shall, when so required by the Municipal Commissioner, set up electric pumps or other contrivances whereby water may be caused to reach to the top of the top-most storey of such premises.