Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 75 in Uttar Pradesh State Universities Act, 1973

75. Amendment of Uttar Pradesh Act XXIV of 1965

. - In Section 3 of the Uttar Pradesh Universities (Provisions Regarding Conduct of Examinations) Act, 1965 , for the words 'two months' the words 'six months' shall be substituted.