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[Cites 0, Cited by 0] [Section 11B] [Entire Act]

State of Rajasthan - Subsection

Section 11B(2) in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

(2)that the upper age limit mentioned above shall not apply in the case of an ex-prisoner who had served under the Government on a substantive basis on any post before conviction and was eligible for appointment under the rules;