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Allahabad High Court

Baij Nath vs D.D.C., Lucknow & 4 Ors. on 2 July, 2010

Author: Naravan Shukla

Bench: Naravan Shukla

Court No. - 3

Case :- CONSOLIDATION N0. - 630 of 2004

Petitioner :- Baij Nath

Respondent :- D.D.C., Lucknow & 4 Ors.
Petitioner Counsel :- R.P. Pande,R.K. Pandey
Respondent Counsel :- C.S.C.

Hon'ble Shri Naravan Shukla.J.

Case is called out. None appears for the petitioner to press this petition. It is dismissed for want of prosecution. Order Date :- 2.7.2010/Ravi