Allahabad High Court
Baij Nath vs D.D.C., Lucknow & 4 Ors. on 2 July, 2010
Author: Naravan Shukla
Bench: Naravan Shukla
Court No. - 3 Case :- CONSOLIDATION N0. - 630 of 2004 Petitioner :- Baij Nath Respondent :- D.D.C., Lucknow & 4 Ors. Petitioner Counsel :- R.P. Pande,R.K. Pandey Respondent Counsel :- C.S.C. Hon'ble Shri Naravan Shukla.J.
Case is called out. None appears for the petitioner to press this petition. It is dismissed for want of prosecution. Order Date :- 2.7.2010/Ravi