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Delhi High Court - Orders

Parijat Sinha vs State Of West Bengal And Ors on 12 November, 2025

Author: Sachin Datta

Bench: Sachin Datta

                          $~32
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 3166/2021
                                    PARIJAT SINHA                                                           .....Petitioner
                                                     Through:                         Mr. Rudra Dutta, Mr. Anuj Mishra,
                                                                                      Ms. Kashvi Dutta, Ms. Priyal Jain,
                                                                                      Mr. J. Singh Dhankar, Mr. Dev
                                                                                      Sharma and Mr. Yaman Saini,
                                                                                      Advocates.
                                                 versus
                                    STATE OF WEST BENGAL and ORS.             .....Respondents
                                                 Through: Mr. Anand Grover, Sr. Advocate
                                                            along with Ms. Afshaa Hakim, Mr.
                                                            Kunal Mimani and Mr. Prashant Alai,
                                                            Advocates for R-1, Advocates
                                                            (through VC)
                                    CORAM:
                                    HON'BLE MR. JUSTICE SACHIN DATTA
                                                 ORDER
                          %                      12.11.2025

                                    List on 29.01.2026.

                                                                                                                SACHIN DATTA, J
                          NOVEMBER 12, 2025/r




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/11/2025 at 22:32:31