Delhi High Court - Orders
Parijat Sinha vs State Of West Bengal And Ors on 12 November, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3166/2021
PARIJAT SINHA .....Petitioner
Through: Mr. Rudra Dutta, Mr. Anuj Mishra,
Ms. Kashvi Dutta, Ms. Priyal Jain,
Mr. J. Singh Dhankar, Mr. Dev
Sharma and Mr. Yaman Saini,
Advocates.
versus
STATE OF WEST BENGAL and ORS. .....Respondents
Through: Mr. Anand Grover, Sr. Advocate
along with Ms. Afshaa Hakim, Mr.
Kunal Mimani and Mr. Prashant Alai,
Advocates for R-1, Advocates
(through VC)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 12.11.2025
List on 29.01.2026.
SACHIN DATTA, J
NOVEMBER 12, 2025/r
This is a digitally signed order.
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