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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(4)(c) in The Western Orissa Development Council Act, 2000

(c)ten experts to be nominated by Government from amongst persons who have -
(i)special knowledge of planning, finance and accounts of Government, or
(ii)wide experience in public administration or social service, or
(iii)expertise or special knowledge in different fields like Education including law, technical education and vocational training, Agriculture, Industries, Irrigation, Public Health, Forestry, Mining, Public Works, Employment or management of people's problems;