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State of Bihar - Section
Section 5 in The Sakri Canals Irrigation Rules, 1952
5.
A permit for the lease of outlet supply of any of the following classes shall be in the form mentioned against such class :-| Class of lease Permit | Form No. | |||
| (a) | Kharifseason lease | ... | ... | IX |
| (b) | RabiSingle watering | ... | ... | X |